Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(D) in The Maharashtra Borstal Schools Rules, 1965

(D)Early evening -
(i)Wash:
(ii)Evening meal;
(iii)Evening prayers;
(iv)House Master's talk to the offenders in the HOuse followed by lock-up;
(v)Reading in Houses, listening into radio on loud-speaker, or other hobbies as may be allowed by the Principal;
(vi)Lights out at 9 p.m.