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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(1) in The Delhi Anand Marriages Registration Rules, 2018

(1)Where on verification and scrutiny of the memorandum and documents received under sub-rule (1) or sub-rule (3) of Rule 6, the registrar is satisfied that the marriage has been solemnized, he shall enter the particulars of the marriage in the register and issue a certificate of Anand Marriage in Form-IV.