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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(iii) in Orissa News Media Accreditation Rules, 2006

(iii)Wire agencies shall provide services to at least five news subscribers including audio visual networks on a regular commercial basis and shall produce certificate from an established firm of Chartered Accountant, about their annual revenue which should not be less than Rs. 5.00 lakhs.