Delhi High Court - Orders
Cpc) Bright Enterprises Private ... vs Mj Bizcraft Llp & Anr on 20 February, 2020
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 850/2016 & IA No.8343/2016 (u/O XXXIX R-1&2
CPC)
BRIGHT ENTERPRISES PRIVATE LIMITED & ANR ..... Plaintiffs
Through: Mr. Manoj Kumar Sharma, Adv.
Versus
MJ BIZCRAFT LLP & ANR ..... Defendants
Through: Ms. Vaishali Tanwar, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
ORDER
% 20.02.2020 On request of the proxy counsels, list on 2nd March, 2020.
RAJIV SAHAI ENDLAW, J. FEBRUARY 20, 2020 'bs'