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Delhi High Court - Orders

Cpc) Bright Enterprises Private ... vs Mj Bizcraft Llp & Anr on 20 February, 2020

Author: Rajiv Sahai Endlaw

Bench: Rajiv Sahai Endlaw

$~1
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+     CS(COMM) 850/2016 & IA No.8343/2016 (u/O XXXIX R-1&2
      CPC)

      BRIGHT ENTERPRISES PRIVATE LIMITED & ANR ..... Plaintiffs
                   Through: Mr. Manoj Kumar Sharma, Adv.

                               Versus

    MJ BIZCRAFT LLP & ANR                      ..... Defendants
                  Through: Ms. Vaishali Tanwar, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
                          ORDER

% 20.02.2020 On request of the proxy counsels, list on 2nd March, 2020.

RAJIV SAHAI ENDLAW, J. FEBRUARY 20, 2020 'bs'