Delhi High Court - Orders
Delhi Transport Corporation vs M/S Cmc Ltd & Anr on 18 January, 2024
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 565/2018, CM APPL. 53001/2018--stay
DELHI TRANSPORT CORPORATION ..... Appellant
Through: Ms.Avnish Ahlawat, St. Counsel with
Ms.Tania Ahlawat, Mr.Nitesh Kr.
Singh, Ms.Laavanya Kaushik, Ms.
Aliza Alam and Mr.Mohnish
Sehrawat, Advs.
versus
M/S CMC LTD & ANR ..... Respondents
Through: Mr. Shraman Sinha, Adv.
CORAM:
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 18.01.2024 At joint request, re-notify on 23.08.2024.
SHALINDER KAUR, J JANUARY 18, 2024/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 00:11:40