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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(7) in THE NATIONAL CAPITAL TERRITORY OF DELHI (INCREDIBLE INDIA) BED AND BREAKFAST ESTABLISHMENTS (REGISTRATION & REGULATION) ACT, 2007

(7)The classification committee upon its evaluation of the standard of food andfacilities and services available vis-à-vis the prescribed checklist, classify theestablishments into categories prescribed.