Uttarakhand High Court
M/S Forace Polymers Pvt. Ltd vs The Commissioner on 24 April, 2019
Bench: Ramesh Ranganathan, Narayan Singh Dhanik
IN THE HIGH COURT OF UTTARAKHAND AT
NAINITAL
Commercial Tax Revision No. 24 of 2014
M/s Forace Polymers Pvt. Ltd.
... Revisionist/Applicant
Versus
The Commissioner, Commercial Tax, Dehradun
... Respondent
Sri Pulak Raj Mullick, Advocate, for the revisionist.
Sri Pradeep Joshi, Standing Counsel, for the respondent.
Coram: Hon'ble Ramesh Ranganathan, C.J.
Hon'ble Narayan Singh Dhanik, J.
Ramesh Ranganathan, C.J. (Oral) Sri Pulak Raj Mullick, learned Counsel for the revisionist, seeks permission to withdraw this Commercial Tax Revision case.
2. Permission is accorded. This Commercial Tax Revision case is dismissed as withdrawn.
(N.S. Dhanik, J.) (Ramesh Ranganathan, C.J.) 24.4.2019 24.4.2019 Prabodh