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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Sikkim - Subsection

Section 41(2)(i) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(i)the payment of cost of capital, not exceeding the prevailing bank rate of interest, incurred by the Sponsor for setting up the University and the investments made thereof ;