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Delhi High Court - Orders

Prabhat Ranjan Deo vs Union Public Service Commission And Ors on 24 June, 2020

Author: A.K. Chawla

Bench: A.K. Chawla

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 3334/2019
      PRABHAT RANJAN DEO
                                                              ..... Petitioner
                         Through:    Mr. Arvind Varma, Sr. Adv. with Ms.
                                     Aditi Mohan and Ms. Abhipriya,
                                     Advs.

                         versus


      UNION PUBLIC SERVICE COMMISSION AND ORS.
                                            ..... Respondent
                         Through:    Mr. Naresh Kaushik, Adv. for R-1.
                                     Mr. Anil Grover, Sr. Addl. Advocate
                                     General, Haryana and Ms. Mishal Vij,
                                     Adv. for R-2 & 4.
                                     Mr. Akshay Mathija, CGSC with Ms.
                                     Roshni Namboodiry and Ms. Rupali
                                     Kapoor, Advs. for R-3.
                                     Mr. S.K. Gupta, Adv. for R-4.

      CORAM:
      HON'BLE MR. JUSTICE A.K. CHAWLA
                    ORDER

% 24.06.2020 (Video Conference Hearing) CM APPLs. 13286-88/2020 Mr. Varma, ld. Senior Counsel for the applicant submits that the early hearing application was filed on 05.03.2020 and the present applications seeking early hearing have come to be filed afresh in view of the fact that the petitioner is going to superannuate in September, 2020.

Though the matter was heard to some extent long back by this Bench, it would be desirable that the matter is heard by the Roster Bench. In view thereof, list before the Roster Bench on 30.06.2020, as jointly prayed.

A.K. CHAWLA, J JUNE 24, 2020 acm