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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2)(xix) in The Rajasthan Agricultural Produce Markets Act, 1961

(xix)make payment of pay, pension, allowances, gratuities, contribution towards leave, allowance, pensions or provident fund of the officers and servants employed by the market committee in the prescribed manner;