Section 5(c) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017
(c)the applicant has requisite financial capabilities, as demonstrated by its annual returns and accounts for the last three years, to establish and maintain a Veterinary College and its ancillary facilities, including a teaching veterinary hospital or a Veterinary Clinical Complex and an Instructional Livestock Farm Complex as per the minimum standard of veterinary education regulations;
