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Bombay High Court

Mangal Manohar Salunke vs The State Of Maharashtra on 23 July, 2020

Author: S.V. Gangapurwala

Bench: S.V. Gangapurwala, R.G. Avachat

                                                             7-WPst12224 of 2020.odt




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                   WRIT PETITION [STAMP] NO.12224 OF 2020

Mangal Manohar Salunke
@ Mangal Balbhim Jagde                               ..Petitioner

                Vs.

The State of Maharashtra
and ors.                                             ..Respondents

                          ----
Mr.P.V.Jadhavar, Advocate for petitioner
Mr.S.K.Tambe, AGP for respondents
                          ----

                                    CORAM : S.V. GANGAPURWALA
                                                   AND
                                            R.G. AVACHAT, JJ.
                                    DATE : JULY 23, 2020

ORAL JUDGMENT (PER S.V. GANGAPURWALA, J.) :

Heard Mr.Jadhavar, learned Counsel for the petitioner and learned AGP appearing on behalf of the respondents.

2. Rule. Rule is made returnable forthwith. With the consent of learned Counsel for the parties, the petition is heard finally.

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2 7-WPst12224 of 2020

3. Mr.Jadhavar, learned Counsel for the petitioner, submits that the petitioner is appointed on compassionate ground. He submits that a person appointed on compassionate ground is not required to submit the validation certificate.

4. It is not in dispute that upon death of the husband of the petitioner, the petitioner has been appointed on compassionate ground. This Court has consistently held that a person appointed on compassionate ground upon death of an employee, is not required to submit the validation certificate.

5. In the light of the above, the impugned order is quashed and set aside. The Writ Petition is allowed. Rule is made absolute accordingly. [R.G. AVACHAT, J.] [S.V. GANGAPURWALA , J.] kbp ::: Uploaded on - 23/07/2020 ::: Downloaded on - 24/07/2020 06:29:17 :::