Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 5 in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013 5. Constitution of the service. - The service shall consist all persons recruited by the method laid down in Rule 6 of these rules.Part-III Recruitment
