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Bombay High Court

Mr. Khalil Ahmed Nawab Ali Subedar vs Dy. Dist. Collector (I And R) And ... on 12 March, 2019

Author: M.S. Sanklecha

Bench: A.S. Oka, M.S. Sanklecha

                                                 1                           caw-569.19.docx


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                             FARAD CONTINUATION SHEET NO.
                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                                 CIVIL APPLICATION NO.569 OF 2019
                                                IN
                                  WRIT PETITION NO.2984 OF 2019

       Office Notes, Office Memorandam
       of Coram, appearances, Court's
                                                        Court's or Judge's orders
       orders or directions and
       Registrar's orders
       Mr. Rakesh Kamble I/b. Mr. Noman Ahmed Jafri for the Applicant.
       Mr. Y.S. Khochare, AGP for the Respondent- State.

                                      CORAM :        A.S.OKA AND
                                                     M.S. SANKLECHA, JJ.
                                      DATE      :    12th MARCH 2019.
                                      P.C. :


                                      1        This is an application for interim relief in

the writ petition which is not yet heard for admission. A writ petition has been already fixed on 8th April 2019. Accordingly, the petition shall be listed under the caption of "fresh admission"

on that date. Registry to verify whether the petition pertains to the jurisdiction of the learned Single Judge. Civil application will be heard along with writ petition.
(M.S. SANKLECHA, J.) (A.S.OKA, J.) 1 of 1 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 01:34:22 :::