Bombay High Court
Mr. Khalil Ahmed Nawab Ali Subedar vs Dy. Dist. Collector (I And R) And ... on 12 March, 2019
Author: M.S. Sanklecha
Bench: A.S. Oka, M.S. Sanklecha
1 caw-569.19.docx
pmw
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO.569 OF 2019
IN
WRIT PETITION NO.2984 OF 2019
Office Notes, Office Memorandam
of Coram, appearances, Court's
Court's or Judge's orders
orders or directions and
Registrar's orders
Mr. Rakesh Kamble I/b. Mr. Noman Ahmed Jafri for the Applicant.
Mr. Y.S. Khochare, AGP for the Respondent- State.
CORAM : A.S.OKA AND
M.S. SANKLECHA, JJ.
DATE : 12th MARCH 2019.
P.C. :
1 This is an application for interim relief in
the writ petition which is not yet heard for admission. A writ petition has been already fixed on 8th April 2019. Accordingly, the petition shall be listed under the caption of "fresh admission"
on that date. Registry to verify whether the petition pertains to the jurisdiction of the learned Single Judge. Civil application will be heard along with writ petition.
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