Supreme Court - Daily Orders
M/S Sun Pharmaceuticals Industries Ltd vs M/S West Coast Pharmaceu.Works Ld. on 2 May, 2016
ITEM NO.103 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 8254-8255/2013
M/S SUN PHARMACEUTICALS INDUSTRIES LTD Appellant(s)
VERSUS
M/S WEST COAST PHARMACEU.WORKS LD.& ANR Respondent(s)
(with interim relief and office report)
Date : 02/05/2016 These appeals were called on for hearing today.
For Appellant(s)
Ms Shashi P Ojha, Adv.
Mr. Gagan Gupta,Adv.
For Respondent(s)
Mr. Rajiv Ranjan Dwivedi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete.
Parties have not filed statement of case. Since it is no more a mandate after the amendment in the Supreme Court Rules, 2013, registry to process the matter for being listed before the Hon'ble Court as per rules. Signature Not Verified
(PAWAN DEV KOTWAL) Digitally signed by Hema Joshi Date: 2016.05.03 Registrar 11:19:29 IST Reason: