Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Sikkim - Subsection Section 10(1)(c) in The Sikkim Labour Protection Act, 2005 (c)Every worker shall in no case, be paid less than the wages fixed as per existing policy and law of the State Government of Sikkim.