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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(2)(e) in Assam Town and Country Planning Act, 1959

(e)the allotment of reservation of land for roads, open spaces, garlans, recreation, grounds, schools, markets, industrial and commercial activities, green belts and dairies transport facilities and public purposes of 11 kinds;