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State of Haryana - Section

Section 26 in Haryana Distribution and Retail Supply Licence

26. Introduction of Competition in Bulk Supply.

- 26.1 (a) The Commission may, after consultation with the Licensee, the Suppliers and Generating Companies formulate arrangements for the introduction of compensation in Bulk Supply in the State of Haryana.
(b)The Commission may issue such orders modifying or amending the Conditions of this licence as it shall consider appropriate for the purpose of implementing the arrangements referred to in this Condition 26.