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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(c) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(c)"Common Entrance Test" means Ed.CET/Ed.CET-AC, the examination conducted for assigning ranks or merit in order, to the candidates who appear for the said test, which will be that basis for admission of the candidates into the B.Ed. Course in the Colleges of Education in the State.