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State of Bihar - Section

Section 7 in The Bihar Co-operative Service Rules, 1975

7. Examination in the tribal languages shall be held once in six month, in January and June each year. The Commissioners of Chotanagpur and Bhagalpur Divisions will be responsible for conducting these examinations. There shall be uniformity in the standard of examinations held in both the divisions.The same set of question papers shall be set for examination in one particular language to be held on a particular date.The examination shall be held at the district headquarters and the District Officer shall, under the supervision and control of the Commissioner, be made responsible for conducting the examination. In case the District Officer has himself to appear at a particular examination, he will go to the divisional headquaters to appear at the examination in the presence of the Commissioner, and arrangements for holding the examination at the district headquarters will be supervised by the Additional Collectior. If the Additional Collectior himself has to appear at the examination, it should be arranged that he and the District Officer appear on different dates. Different sets of question paper will be set for the examination held on different dates.