Supreme Court - Daily Orders
The Management Of Main Dam Division, ... vs Seshadev Kumbhar on 29 February, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.12 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No...........2016
(CC No(s).2580/2016)
(Arising out of impugned final judgment and order dated 16/04/2015
in WPC No.13399/2012 passed by the High Court Of Orissa At Cuttack)
THE MANAGEMENT OF MAIN DAM DIVISION, SAMBALPUR Petitioner(s)
VERSUS
SESHADEV KUMBHAR Respondent(s)
I.A.No.1/2016 (With c/delay in filing SLP and office report)
Date : 29/02/2016 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Sanjeeb Panigrahi,Adv.
Mr. Alok Pathak,Adv.
Mr. L. Nidhi R. Sharma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the petitioner seeks permission to withdraw this petition, so as to file a review application before the High Court.
Permission is granted.
The special leave petition is disposed of as withdrawn. If the review application is filed, we are sure that the High Court will look into it.
Signature Not Verified(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Digitally signed by ANITA MALHOTRA Date: 2016.03.01 15:08:39 IST Reason: dsc of anita malhotra, cm is used by sarita purohit, cm for signing