Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(i) in The U.P. Milk and Milk Products Regulation Order, 1986 (i)to the use of milk for manufacture of such and to the sale or supply of separated or skimmed milk by the persons engaged in public distribution thereof, or
