Manipur High Court
Dr. Sm. Abdul Wakil Chishti vs Sheikh Abdul Hye Chishti & 9 Ors on 7 April, 2022
Author: Sanjay Kumar
Bench: Sanjay Kumar
NINGOM Digitally signed
by NINGOMBAM
BAM VICTORIA
Date: 2022.04.07 Item Nos. 1-2
VICTORIA 14:12:27 +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(CRP) No. 20 of 2016
Dr. Sm. Abdul Wakil Chishti.
...Applicant
- Versus -
Sheikh Abdul Hye Chishti & 9 Ors.
...Respondents
With
CRP No. 15 of 2016
B EF O R E
HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR
ORDER
07-04-2022 Mr. P. Tomcha, learned counsel, appearing for the respondents, states that the counter to the condone delay application was filed in the Registry on 31-03-2022. However, the same is not on record. A copy thereof is stated to have already been furnished to Mr. N. Umakanta, learned counsel, appearing for the petitioner.
Registry is directed to verify and put up the same by the next date of hearing.
Rejoinder, if any, shall be filed by the said date. Post on 28-04-2022.
CHIEF JUSTICE Victoria