Punjab-Haryana High Court
Union Of India vs Chhaju Ram (Deceased) Represented By ... on 31 August, 2023
Neutral Citation No:=2023:PHHC:116197
2023:PHHC: 116197
262(13) IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR-3228-2021
DECIDED ON:-31.08.2023
Union of India ....Petitioner.
vs.
Chhaju Ram (deceased) thr. his LRs. and others ....Respondents.
CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA
Present: Mr. Arun Gosain, Senior Govt. Counsel with
Ms. Swati Arora, Advocate,
for the petitioner-UOI.
Mr. Rakesh Gupta, Advocate,
for respondents No.1 to 6.
Mr. Athar Ahmed, DAG, Punjab,
for respondents No.7 and 8.
*****
HARKESH MANUJA J. (Oral)
For detailed order, see order of even date passed in CR-2495- 2021 titled as "Union of India vs. Santokh Singh (deceased) thr. his LRs and others".
31.08.2023 (HARKESH MANUJA)
sonika JUDGE
Whether speaking/reasoned: Yes/No
Whether reportable: Yes/ No
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