Supreme Court - Daily Orders
Kovilpatti Arulmigu Poovananatha Samy ... vs The District Collector Thoothukudi on 15 October, 2020
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Hrishikesh Roy
ITEM NO.16 Court 4 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11407/2020
(Arising out of impugned final judgment and order dated 20-12-2019
in WPMD No. 6436/2018 passed by the High Court of Judicature at
Madras At Madurai)
KOVILPATTI ARULMIGU POOVANANATHA SAMY
THIRUKOVILLUKU PATHIYAPATTA ODAI KADAI
AND KADAI VADAGAIDARARGAL SANGAM Petitioner(s)
VERSUS
THE DISTRICT COLLECTOR THOOTHUKUDI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.95320/2020-EXEMPTION FROM FILING
O.T. )
Date : 15-10-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Ajmal Khan, Sr. Adv.
Mr. Mahboob Athiff, Adv.
Mr. R. Vishnu Kumar, Adv.
Ms. Surbhi Mehta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Our attention is invited to order dated 10.09.2020 passed by this Court in SLP (C) Dy. No. 16782/2020.
Issue notice, returnable on 07.12.2020.
Matter be listed alongwith SLP (C) Dy. No. 16782/2020. Pending further consideration, there shall be ad-interim stay of final judgment and order presently under challenge.
Signature Not Verified Digitally signed by Rachna Date: 2020.10.17 12:37:59 IST Reason: (RAJNI MUKHI) (PRADEEP KUMAR)
COURT MASTER (SH) BRANCH OFFICER