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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Haryana - Subsection

Section 140(9) in The Haryana Motor Vehicles Rules, 1993

(9)There shall be direct access to the driver's seat either from the off side of the vehicle or by means of a passage, which shall not be smaller in dimension than the one specified from the gangway.