Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Karnataka - Subsection Section 33(1) in Visvesvaraya Technological University Act, 1994 (1)The Academic senate subject to the approval of the Executive Council of the University may make Rules consistent with this Act, the Statutes, the Ordinances and Regulations.
