Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 73 in Himachal Pradesh Waqf Rules, 2016 73. Term of Office of chairman and Members of Tribunal. - The term of office of the Chairman and Members of the Tribunal shall be such as may be fixed by the Government but not exceeding five years from the date assuming of their respective offices.
