Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 118 in The Goa, Daman and Diu Town and Country Planning Act, 1974 118. Right to appear by recognised agent. - Every party to any proceeding before the Board shall be entitled to appear either in person or by his agent authorised in writing in that behalf.
