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State of Bihar - Section

Section 3 in Rules for Appointment to the Bihar Medical Service

3.

The Inspector-General of Civil Hospitals will advertise, sufficiently in advance of the date of the meeting of the selection board, the vacancies in the Bihar Medical Service likely to arise during the ensuing year for which the applications are to be invited (though no guarantee should be given of the appointment of any specified number), and will lay before the board for their consideration the applications received.