Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(9) in Children's University Act, 2009

(9)The Registrar shall be the custodian of the records, the common seal and such other property of the University as the Executive Council may commit to his charge.