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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(iv) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(iv)one member other than teachers or secondary teachers or head master elected faculty wise by registered graduates in each of the faculties from amongst themselves in the manner specified in the Statues :