Himachal Pradesh High Court
Cosmo Ferrites Ltd. vs . State Of H.P. & Ors. on 8 September, 2025
Bench: Vivek Singh Thakur, Sushil Kukreja
Cosmo Ferrites Ltd. vs. State of H.P. & Ors.
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CWP No.12305 of 2025 08.09.2025 Present: Mr. Dinesh K. Thakur, Advocate, for the petitioner.
Mr.Anup Rattan, Advocate General with Mr. Sushant Keprate, Additional Advocate General, for the respondent /State.
CWP No.12305 of 2025 Learned Additional Advocate General has placed on record instructions dated 01.09.2025 & 02.09.2025, with the submissions that in present matter, reply may not be necessary to be filed in view of the instructions as the matter is under active consideration of the State Government.
In view of the above, matter is adjourned for consideration on 03.11.2025.
(Vivek Singh Thakur) Judge (Sushil Kukreja) Judge 8th September, 2025 (reena) ::: Downloaded on - 08/09/2025 21:32:51 :::CIS