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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(i) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(i)the seniority of the persons appointed to the service before the commencement, of these Rules shall be determined modified or altered by the Appointing Authority as deemed proper;