Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(15) in The Orissa Registration Rules, 1988 (15)A document when it occupies more than one sheet of sheet of paper, the seal and signature of the registering officer shall be affixed on every sheet at the time of presentation;
