Section 12(2)(a) in The Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(a)make such modifications in the recommendations, not being modifications of the nature referred to in sub-section (1), as it thinks fit:

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