Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(vi) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

(vi)The licence fee for the period of issue of godown licence shall be Rs.1,00,000/-