Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act]

State of Kerala - Subsection

Section 127(1)(b) in Kerala Panchayat Raj Act, 1994

(b)soliciting the vote of any elector; or