Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 56 in The Bihar Intermediate Education Council Act, 1992 56. Bar of jurisdiction. - No suit shall lie in any Civil Court with respect to implementation of this Act or Statutes and Regulations made under this Act.
