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Union of India - Section

Section 33 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

33. Scale of posts.

- The various posts in the Institute and the scales of pay attached to those posts shall be as specified in the Schedule V:Provided that any amendment to the said Schedule shall be made by publication of notification in the Official Gazette, only with the prior approval of the Governing Body:Provided further that the terms and conditions of service of the employees shall by and large not be higher than those applicable to similar categories of Central Government employees and for any relaxation, the Ministry of Finance shall be consulted.