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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(2)(c) in The Punjab Khadi and Village Industries Board Act, 1955

(c)to encourage establishment of Co-operative Societies and Societies registered [under the Societies Registration Act, 1860, or the Pepsu Societies Registration Act, 1954] [Substituted by Punjab Act 29 of 1957, sesction 3 for certain words.];