Supreme Court - Daily Orders
M/S Hindon Forge Pvt. Ltd. vs The State Of Uttar Pradesh Thr. District ... on 16 March, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.29 COURT NO.10 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5895/2018
(Arising out of impugned final judgment and order dated 06-02-2018
in MB No. 28806/2017 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
M/S HINDON FORGE PVT. LTD. & ANR. Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH
THR. DISTRICT MAGISTRATE GHAZIABAD & ANR. Respondent(s)
(With I.R. and IA No.30672/2018-EXEMPTION FROM FILING O.T.)
Date : 16-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Shyam Divan,Sr.Adv.
Mr. Sanchit Garga,Adv.
Mr. Harsh Chopra,Adv.
Mr. Shahbaz Jameel,Adv.
Mr. Pahlad Singh Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on Tuesday, the 3rd April, 2018 along with C.A.No.1483 of 2017 and connected matter.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2018.03.17
13:29:33 IST
Reason: