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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1)(h) in The Karnataka Certain Inams Abolition Act, 1977

(h)"land records" ,means records maintained under the provisions of, or for the purpose of the Act or any other law relevant for the purposes of this Act;