Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Andhra Pradesh - Subsection Section 25(2) in Jawaharlal Nehru Technological Universities Act, 2008 (2)to provide for rule of reservation to all cadres by direct recruitment in accordance with Section 34 and by promotions as per the policy of the Government.
