Section 4(1) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005
(1)The objects of a Water Users' Association shall be to,-(i)promote and secure equitable distribution of, water amongst its members;(ii)maintain adequately the irrigation systems; and ensure efficient, economical and equitable distribution and utilisation of water to optimise agricultural production;(iii)protect the environment;(iv)ensure ecological balance;(v)actively involve the members inculcating amongst them a sense of ownership of the irrigation system; and(vi)safeguard and promote the common interests of its members pertaining to irrigation and agriculture, in the area of operation.
