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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(j) in The Bombay Cotton Contracts Act, 1932

(j)"Recognised cotton association" means-a cotton association which is for the time being recognised by the [Provincial Government] [The words 'Provincial Government' were substituted for the words 'Governor in Council' by the Adaptation of Indian Laws Order in Council.], as provided in section 4.