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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(7) in Chit Funds (Rajasthan) Rules, 1989

(7)Full details to show that the condition prescribed in clause (a) of the proviso to section 49 is satisfied. if the winding up of the chit is applied for under clause (d) of section 48 and if the said clause (a) applies.