Andhra Pradesh High Court - Amravati
WP/35464/2025 on 9 March, 2026
iN THE NIGH COURT OF ANDNRA PRADESH AT AMARAY
(SPECIAL ORIGINAL JURISDICTION) |
MONDAY, THE NINTH DAY OF MARCH
WO THOUSAND AND TWENTY SIX
> PRESENT:
THE HONOURABLE SRI JUSTICE RAV] NATH TILHARI
AND
THE HONOURABLE SRI JUSTICE BALAI MEOAMALLI
WP NO: 35464 OF 20235
Y. Sitagam Darmaiah, S/o. Late Sukarayya, Aged about 47 years, Occ.
senate,
Agriculure, Rio. Moolaboddu Vara Village, Srungavarapukota Mandal,
Mieansgarar District.
=. Tamarepall Chinnmarao, S/o. Bheerna Rao, Ag ged about $1 years, Occ
aricuiture Rig. Moolaboddu Vara Vilage, Srungavarapukota Mandal,
Vizianagaram ONsiric
Sragam Latchanna, Sfo.Somulu, Aged about 49 years, Occ.
2
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grculture, Rfo. Moolaboddu Vara Village, Srungavarapuketa Mandal
Vizianagaram District
§. Tamarepailll Chinalarnma, Wo. Late Babu Rao, Aged about 47 years
Goce A Agneutn re, Kfo. Moolaboddu Vara Vilage, Srungavarapukota
os
5, sinagam & suderayya, ofc. Late S.Ramulu, Aged about 89 years, Gec:-
Agriculture, Rio. Moniaboddu Vara Village, Srungavarapukota Mandal,
Visianagaram District.
he
Tamarapall Ramu, Sfa.Ateh Babu, Aged about 56 years, Osc-
ast
Agnicullure, F'o. Moolaboddu vara Vilage, Srungavarapukota Mandal,
Visianagaram Ckstric
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1S, ee Rerudyu, Sf. Janimayya, Aged about 69 years, Gor
Agriculture, Rio. Moolaboddu Vara Village, Srumgaverspukola Mandal,
Vizianagaram District.
TY. Devaparapu Sri Remula, S/o. Sanyas! Naidu, Aged about 46 years,
Oce- Agriculture, Rvo. Moolaboddu Vara Vilage, Srungavaranuketa
Mandal, Vizianagaram Distric
18 Sangieddy Raa, Wro Demudu, Aged about 68 years, Ger-
Agroulure, Rio. Monolaborldu Vara Vilage, Srungavaraoukota Mancal,
1S. Sagam Latchanna, Sfo. Ramulu, Aged about S59 years, Ooc-
Agriculture. Rio. Cheedigalem Vilage, Srungaverapukota Mandal,
Virianegaram District
20. FPodugu Pydi Raju, S/o. Late Narasimhulu, Aged about 45 years,
mc Agrinulure, R/o. Kithamipalem Vilage, Srungavaragukela Mandal,
eo
Vidianagaram Districts.
21, Somula Peda Ramulamma, Wyo. China Apnalaswami, Aged about
S8 years, Oce Agriculture, Rio. Moolabeddu Vara Vilage,
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rungeverspukete Mandal Visianagaram UNistrict.
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ee Fodugu Lakshmi, Wyo. Ramu, Aged about 46 years, Occ:
Agriculture, RfYo. Moolaboddu Vara Vilage, Srungavarapuketa Mandal,
Virlanagaram [Ns
23. Sharmaia Eswar Rac, S/o. Ramaswamy, Aged about 58 years, Gece:
Agriculture, Rio. Cheedipalem Vilage, Srungavarapukota Mandal,
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24. Mutyale Ralu Syo. Atchayanna, Agee about 43 years, Oce:
Honea, ro. Uheedipalem Village, Srungavarapuketa Mandal,
Vizianagaram District
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. The Union of india, Represented by its Secrefary, Ministry of Nv
The Union of india, Represented by iis Secretary, Ministry of
Environment, Forest and Climate Change, Paryavaran Bhawan, Jorbagh
Road, New Delhi? 70 005.
Small and Medium Enterorises Udyog Bhawan, Rafi Marg, New Delhi.
POOL
The Central Pollution Control Boar, Represented by ffs Chairman,
A235
Farivesh Bhawan, East Arjun Nagar, New Delhi-1 10032.
The State of Andhra Pradesh, Represented Y iis Principal Secretary,
Environment, Forest, Science and Techno Nouy Department, Secretariat
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Bullidings, Velagapuedl, Amaravati Guntur Cistrict.
The State of Andhra Pradesh, Represented by Hs Principal Secretary,
industries and Commerce en secretanal Buildings
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Jelagapudi, Armeravall, Guntur Distric
The State of Andhra Pradesh, Represented by its Principal Secretary,
Revenue and Land Acquisition Department, Secretariat Buildings
Velagapudl, Amaravati, Guntur District
The State of Andhra Pradesh, Represented by ifs Princinal Secretary,
Municipal Administration AND Urban Oeveloornent Genariment,
Secretariat Buildings, Velagapud!, Amaravati, Guntur District
. The National Board for Wildlife, Represented by te Member Secretary,
Mirusiry of Environment, Forest and Climate Change Far yavaran
Shawan, Jorbagh Road, New Defhi-? 10 003.
. The State of Andhra Pradesh, Represented by its Princinal Secretary,
Mame Department, Secretariat Buildings, Velagapuci, Amaravall, Guntur
Sista,
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20 The Mandal Revenue Officer, Srumgeveargpukola Mandal,
Vizianageram District
éi. The Orector General of Polio, AP Police Headquarters, Mangalagin
Gurtur - §82503.
fs
ae. . The Disinet Police Offeer (uperinfendent of Police),
Vizianagaram, W288 ram Road, Vizianagaram Cantt Colony,
Visianagaran-bosoo3
23. The Staton House Offeer, Srungavarapuketa Police Station,
Srungavarapukota, Vizianagaram District.
24. Mfrs. Jindal South Weet industrial Park Limited CISW), A Campany
incarporaied under the Companies Act, 2073 Reoresentedhy its
Managing Director, 5506 plus R4 Mushicipaile, Andhra Fraciesh-
SSS 745.
eee wnin
Patition under Aricle 226 of the Gonstiiulion of India is Med pray
thal in the circurmsiances stated in the affidavit fled therewith, the nice
Cut iTiay be pleased to issue a writ order or direction more garficularly,
nm the nalure of Wre of Gertioraritied Mandamus calling for the records
. GO Mse.No See Revenue GAssignment-1} Department daied
i. G.O.Ms.No. 178 Revenue (Assignment) dated 18.08.2008)
.&.O Ms.No.45 industries and Comynerce (M-H) Department dated
OG 04 2018:
Ww. 6G.OLMs.No.?4 industries and Commerce (Programme-1}
Department dated 20.08 2023:
VW. GLO Ms. No. 108 Industries and Commerce (Frog-!} Oepariment
dated OS, 17.2089;
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(S} of the Cansiifution o
guash fhe imgugrecd Proceedings inoluding Sovermment Orders,
Conveyance Dead and Rectification Deed
iA NO: 2 OF 2028:
Patiion under Section TS7 CRC is fied praying teat in the
crouratances stated in the affidavit fled In support of the writ pelition, the
ist Court may be pleased diract the Raspondents not to interfere with the
etiianers pasaessian over fhe subject land tofal ad measuring Ac.4G.96
Cents situated in Sy Nos g/P, Q/P OF
T4QiG, S677, S4/5, TOOV24, TSO/S6, SG/S, THSAS, TS0/9, 1S2/8, Boe and OP
(Vofo} of Mosiboddavara (Rowdaral Vilage, Sy. Nos 6/10, 204/5R_ O/0,
77'S, G5 of Cheedipalem Vilage, Sy Nos. TSOP, TONY, S043 and
TOV of Kitharpalem Vilage all in Srungavarapuketa Mandal,
Vigianagaram Olefrict uncer the Bulse of the impugned Froceedings
wah
including the Conveyance Deed dated 22.12. 008 and Rectification Des
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dalled 37.05. 2023 and pass, pending disposal of WR No. 25464 of 3025,
PANO: 3 OF 2028:
Petition under Section 75%
RPC ig flied oraying that in the
crourmeiances stated in the aRidavil filed in support of the writ petition, the
C?
aH
aad
Moh Court ray be oleased to suspend the Minuies of Mesting ane"
Meeting) of the State Level Environment impact Assessment Authority
(SEIAA) Andhra Pradesh dated 371.106.2023: Minules of Meeting (8 53
Meeting} of the State Level Envirarmerd impact Assessment Autharily
(SELAA) Andhra Pradesh dated O8.03.2028 granting Environrnental
Giegrance to fhe Respondent JSW Company, pending disoosal of
WP No. 38464 of 2025, on the fie of the High Court,
JA NO: 4 OF 2028
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Si JArishna Praneeth, GP for Revenue appesra for Reso ondenis TS to
20, and of Learned Government Pleader for Home appears for resnandent
m3 XK ot era ~ ee ne. Ne SON say ise
and Sn S.Ganesh Babu. learned counsel appears fo
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respondent No.iS, Sri K. Siddhartha Rao, Standin xy Gounsel for the
Respondent No.24. and the Court made the following.
Ms. &.Pranathi, learned Special Government Pisader, appearing
for respondents 6, 17 to 20, prays for a week's time fo Ale counter-
ahidavit,
2, the counter-affidavit is filed, refoinder affidavit, if any, May be
fled within a further period of one week.
a. Listan 23.03.2028.
&, The interim order granted earlier is extended NH the next date of
Hating. . .
Sa/-L SRIDEVI
DEPUTY REGISTRAR
TRUE COPY);
-.
aan,
enn
SEG TION OFFICER
To,
2. One OC to Sa T Venu Gopal: fearnacd counsel POR UCI
3, One CO to Sri M Yuvasiva Swamy, learned Assistant Government
& One OC to Ms Anusha, learned Assistant Government Pleader
fORPUC
&. One (40 to Sa M.Srinu Babu, Standing Counsel [OPUC]
S. One CO to Sri Bolla Venksta Rama Flac, learned Standing Counsel
POPU
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HIGH COURT
BAL, J
DATED: 68.03 2026
Liston 23.03.2026,
ORDER
WP. No. 35484 of 2025
INTERIM ORDER EXTENDED