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State of Odisha - Section

Section 32 in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

32. Returns.

- The employer in respect of every industrial premises shall send to the competent authority on or before the 10th day of every month a monthly return in Form XI and furnish to that authority an annual return in Form XII on or before the 30th April of every year.