Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 64] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Employees' State Insurance Act, 1948

(3)It shall come into force on such date or dates as the Cen­tral Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act and for different States or for differ­ent parts thereof.